The proposed combination relates to the acquisition by PAMP Ventures SA (PAMP Switzerland/Acquirer) of:
a) 100% of the share capital of PAMP Technologies (India) Private Limited (PAMP Technologies); and
b) 72.65% of the share capital (on a fully diluted basis) of MMTC PAMP India Private Limited (MMTC PAMP)
Proposed combination is an internal group restructuring through which MKS PAMP Group Limited (ultimate parent entity of the MKS PAMP Group) is transferring its indirect shareholdings in the Targets i.e. PAMP Technologies and MMTC PAMP to the Acquirer. PAMP Switzerland: It is a holding company and does not undertake any operational activities on its own. PAMP Technologies: It captively provides IT services to only MKS PAMP Group companies. MMTC PAMP: It is engaged in the business of refining gold and silver. It also sells gold and silver products such as coins and bars.
Detailed order of the Commission will follow.
Picture Source :
